Allahabad High Court
Pradeep Kumar Srivastava vs U.P. Financial Corporation & Others on 1 July, 2010
Bench: Amitava Lala, Sanjay Misra
Court No. - 3 Case :- WRIT - C No. - 12095 of 2004 Petitioner :- Pradeep Kumar Srivastava Respondent :- U.P. Financial Corporation & Others Petitioner Counsel :- Ram Belas Yadav Respondent Counsel :- C.S.C.,Krishna Mohan Hon'ble Amitava Lala,J.
Hon'ble Sanjay Misra,J.
The case is passed over for the day on the illness slip of Sri Ram Belas Yadav, learned Counsel appearing for the petitioner.
Let it appear in the next cause list.
If the learned Counsel appearing for the petitioner is ill perpetually, in that case a fresh counsel has to be engaged or alternative arrangement will be made for the purpose of expediting the hearing of the matter on the next date. In further, if more than one counsel is available, Court will expect that the counsel, who is not ill, will proceed with matter.
Order Date :- 1.7.2010 Pravin