Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Goa - Subsection Section 23(iii) in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997 (iii)Test audit may be made by the Audit Officer of the Government of Goa as and when considered necessary by him.
