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State of Rajasthan - Section

Section 39 in Agriculture University, Jodhpur Act, 2013

39. Government grants.

- The Government shall every year make the following lump sum grants to the University, namely:-
(i)a grant not less than the expenditure incurred in the University on agricultural education, research and extension education;
(ii)a grant not less than the estimated net expenditure of pay and allowances of the staff contingencies, supplies and services of the University other than in respect of the activities in various organizations, referred to above in clause (i) ;
(iii)a grant to meet such additional items of expenditure recurring and non- recurring as the Government deems necessary for the proper functioning of the University;
(iv)the State Government shall also make non-lapsable lump sum grant to the University in respect to schemes included in the Five Year Plan and transferred to it for implementation by the University of an amount equal to the net outlay in the annual plan. Adjustments may be made for the anticipated assistance from the Central Government and other agencies sponsoring such schemes provided such assistance may come to the University directly, rather than through the State Government.