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State of Punjab - Section

Section 763 in Punjab Jail Manual, 1996

763. The guarding of condemned prisoners.

(1)If the permanent establishment of the jail is not sufficient to furnish the necessary number of warders to guard condemned prisoners, temporary establishment shall be entertained.
(2)The duty of guarding condemned prisoners shall always be given to the most trustworthy warders on the permanent establishment, and the less responsible duties of the jail to the more junior warders and men temporarily entertained.