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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Sikkim - Subsection

Section 41(2)(a) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(a)The repayment of debts including interest charges thereto incurred by the University for the purposes of this Act, the Statutes and the rules made thereunder;