Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jammu-Kashmir - Subsection Section 75(e) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.) (e)[ to hold a scientific, technical, or expert investigation; [Inserted by Act No. XI of 1983, section 22 (w.e.f. 15-8-1983).]
