Section 8(1) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989
(1)Subject to the provisions of sub-rule (4), all appointments to the Service shall be made in the manner specified in Appendix 'B':Provided that if no suitable candidate is available for appointment by promotion to a post in the Service, such post shall be filled in by direct appointment or by transfer, as the appointing authority may decide in this behalf.
