Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Madhya Pradesh - Subsection Section 45(c) in The M.P. Factories Rules, 1962 (c)the water centres shall be sheltered from the weather and adequately drained and shall consist of sufficient number of taps, spouts or counters to the satisfaction of the Inspector;
