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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(3)(a) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(a)Capital Investment Plan: This should be commensurate with load growth and quality improvement proposed in the Business Plan. The investment plan should also include corresponding capitalisation schedule and financing plan;