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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(1)(ix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ix)maintaining a state level database of all children in institutional care and family based non-institutional care and updating it on a quarterly basis;