Himachal Pradesh High Court
Ramesh Chand vs . Mahender Singh & Others on 28 February, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ramesh Chand vs. Mahender Singh & others Election Petition No.1 of 2018 .
28.02.2022 Present: Mr. Umesh Kanwar, Advocate, for the petitioner.
Mr. V.B. Verma, Advocate, for respondent No.1.
Since, learned Senior Counsel representing the petitioner has not been able to come present in the Court on account of some personal difficulty, prayer has been made for adjournment on his behalf. Prayer allowed, as not opposed.
List on 11.04.2022.
(Sandeep Sharma) Judge 28th February, 2022 (reena) ::: Downloaded on - 02/03/2022 20:11:26 :::CIS