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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Greater Bengaluru City Corporation -

Section 27(2) in Rai Technology University, Bangalore Act, 2012

(2)The Finance Committee shall be the principal financial body of the University to take financial matters and shall, subject to the provisions of this Act, rules and statutes, undertake Co-ordination exercise, general supervisions over the financial matters of the University.