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State of Rajasthan - Section

Section 33 in Rajasthan Special Investment Regions Act, 2016

33. Regional Development Authority to be the Nodal Agency.

- A Regional Development Authority shall be the single point of contact for starting any economic activity or provision of infrastructure facility in the Special Investment Region and shall also be the nodal agency under Section 5 of the Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011 (Act No. 7 of 2011).