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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(b) in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 1998

(b)if the value of the amount of the work exceeds rupees five lakhs, but does not exceed rupees ten lakhs with the approval of the Collector of the district concerned;