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[Cites 0, Cited by 0] [Section 605(1)] [Section 605] [Entire Act]

State of Odisha - Subsection

Section 605(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)make any vault or grave of interment within any wall, or underneath any passage, porch, portico, plinth or verandah of any place of worship;