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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(2)(d) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(d)three Members of the State Legislature to be nominated by Government of whom two shall be from Legislative Assembly and one from Legislative Council, Members, ex-officio ;