Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(d) in The Cost And Works Accountants Act, 1959

(d)the conditions under which any examination or training may be treated as equivalent to the examination or training prescribed for members of the Institute;