Madhya Pradesh High Court
M/S Parle Biscuit Pvt. Ltd. vs The State Of Madhya Pradesh on 7 January, 2016
WP-17821-2015 (M/S PARLE BISCUITPVT. LTD. Vs THE STATE OFIWADHYA PRADESH) 07-01-2016
Parties through their counsel. Shri LalitJoglekar, learned Panel Lawyer seeks time to file reply. As prayed, 4 weeks' time is granted. Interim order passed earlier shall continue, till the next date of hearing. (SHANTANU KEMKAR) JUDGE