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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011

(c)"Commission" means the Competition Commission of India established under subsection (1) of section 7 of the Act;