Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 144 in The West Bengal Co-Operative Societies Act, 1983 144. Insurance of co-operative society. - Such co-operative societies as may be prescribed shall get themselves insured within such time and in such manner as may be prescribed.
