Jammu & Kashmir High Court
Jagdev Singh Jamwal vs Parmodh Singh And Ors on 27 July, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 222
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
RESC No. 04/2013
Jagdev Singh Jamwal ...Appellant(s)
Through :- None.
V/s
Parmodh Singh and ors. ...Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
Adjourned, to be listed on 29.09.2020.
(SANJEEV KUMAR) JUDGE Jammu 27.07.2020 Angita ANGITA DEVI 2020.07.28 10:57 I attest to the accuracy and integrity of this document