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Jammu & Kashmir High Court

Jagdev Singh Jamwal vs Parmodh Singh And Ors on 27 July, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                            S. No. 222
                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                                                  RESC No. 04/2013


           Jagdev Singh Jamwal                                                ...Appellant(s)

                                              Through :- None.

                     V/s

           Parmodh Singh and ors.                                           ...Respondent(s)

                                              Through :- None.


           Coram:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                              ORDER

Await appearance of learned counsel for the parties.

Adjourned, to be listed on 29.09.2020.

(SANJEEV KUMAR) JUDGE Jammu 27.07.2020 Angita ANGITA DEVI 2020.07.28 10:57 I attest to the accuracy and integrity of this document