Supreme Court - Daily Orders
Vasudev Yesso Naik vs Shripad Yesso Naik on 17 September, 2024
ITEM NO.131 REGISTRAR COURT SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 13906/2024
VASUDEV YESSO NAIK & ANR. Petitioner(s)
VERSUS
SHRIPAD YESSO NAIK & ORS. Respondent(s)
Date : 17-09-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vibhuti Sushant, Adv.
Mr. Narender Kumar Verma, AOR
For Respondent(s)
M/S. Legal Options, AOR
Ms. Sonia Dube, Adv.
Mr. Satish Nagvenkar, Adv.
Ms. Kanchan Yadav, Adv.
Ms. Saumya Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 1 to 7 is granted four weeks’ time for filing counter affidavit.
Service is complete on respondent Nos. 8 to 15 but none has entered appearance.
Ld. Counsel for the petitioner is granted four weeks’ time to take appropriate steps in respect of deceased respondent No.16.
Signature Not VerifiedDigitally signed by PRIYANKA MALIK Date: 2024.09.17 17:28:21 IST Reason: List again on 28.11.2024.
SUJATA SINGH Registrar SC