Supreme Court - Daily Orders
Navodaya Education Trust (R) vs Union Of India on 31 July, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.55 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).600/2017
NAVODAYA EDUCATION TRUST (R) & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.64090/2017-EX-PARTE STAY and FOR ADMISSION and IA
No.64092/2017-EXEMPTION FROM FILING O.T.
[TO BE TAKEN UP ALONGWITH ITEM NO.22 I.E. W.P.(C)NO.582/2017])
Date : 31-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr.Anuradha Mutatkar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(Ashok Raj Singh) (Indu Kumari Pokhriyal) Court Master Branch Officer Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.07.31 17:35:24 IST Reason: