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State of Jharkhand - Section

Section 9 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

9. Confirmation.

- A Superintendent of Excise will be confirmed after-
(a)he has rendered two years of service as an Excise Superintendent; and
(b)Government consider the officer suitable in all respects for confirmation.
An Excise Inspector will be confirmed in the service after-
(a)he has rendered two years of service as Excise Inspector;
(b)he has passed the Departmental Examination completely as mentioned in rule 2 above; and
(c)the Board consider the officer as suitable in all respects for confirmation in the service.