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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5)(f) in Tamil Nadu National Law School Act, 2012

(f)to exercise such other powers and perform such other duties as may be specified in the regulations or as may be required, from time to time, by the General Council, the Executive Council or the Vice-Chancellor.