Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Himachal Pradesh - Subsection Section 11(2) in The Himachal Pradesh Roadside Land Control Act, 1968 (2)The Government may charge such fees for the grant and renewal of such licence and may impose such conditions in respect thereof as may be prescribed.
