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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(5) in Goa Prisons Rules, 2006

(5)Where a section on guard duty is being relieved of its sentry duty, all the ammunition in its possessions shall be handed over to the relieving section of Jail Guards. The officer mounting the guard shall be personally responsible for the correct handing over and taking over of the live ammunition by the two Head Guards on duty.