Jammu & Kashmir High Court
Cp Bala Ravi vs Satish Singh Irsme And Ors on 10 February, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 35
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
(Through Virtual Mode)
CCP(S) No. 301/2021
CP Bala Ravi, 104 RCC (GREF) and .....Appellant(s)/Petitioner(s)
ors.
Through: Mr. Rahul Pant, Sr. Advocate with
Mr. Anirudh Sharma, Advocate.
Vs
Satish Singh Irsme and ors. ..... Respondent(s)
Through: Mr. Sumant Sudan, Advocate vice
Mr. Vishal Sharma, ASGI
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Objections stand filed by the respondents as per counsel for respondents.
Learned senior counsel for the petitioners submits that he has filed counter to the same. Registry to trace and place the same on record.
Mr. Sumant Sudan, Advocate can also file updated statement of facts in the matter by next date.
List on 22.02.2022.
( Puneet Gupta ) Judge Jammu 10.02.2022 Tarun TARUN KUMAR GUPTA 2022.02.11 11:08 I attest to the accuracy and integrity of this document