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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(c) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(c)"bye-laws" means regulatory framework notified by local body, census town and notified area townships for facilitating the implementation of these rules effectively in their jurisdiction;