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State of Kerala - Section

Section 97 in The Kerala Panchayat Buildings Rules, 2011

97. Completion Report.

- The applicant shall submit a completion report to the secretary in white paper, typed or written in ink, specifying the date of completion.[Chapter XIV] [Inserted by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] Special Provisions Tor Curtain Constructions