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State of Gujarat - Section

Section 6 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

6. Reservation for In-service candidate of Government of Gujarat.

- As per the policy of the Medical Council of India, New Delhi, the 50% seats for in-service candidates who are sponsored by the Government of Gujarat shall be reserved in Government Medical Colleges in each category only in the Diploma Courses.