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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(2)An Election officer would be appointed by the Executive Body of a Sports Association or by an office-bearer authorized to appoint him under its bye-laws after getting it approved by the Registrar. Name, address and contact numbers of such Election officer shall be communicated in the Notice issued for elections.