Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 16 in Sales Tax New Deferment Scheme For Industries, 1989

16. Power intensive units based on electro thermal/electro chemical processes or units where total power requirement exceeds 2500 K V A of contract load and where cost of power is more than 25% of cost of production of the item (s) of manufacture.