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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(a) in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957

(a)require any person to give any information in his possession in respect of any business carried on as a dealer by himself or through any other person, and any person so required shall give such information;