Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B] [Entire Act] State of Punjab - Subsection Section 19B(3) in The Punjab Security of Land Tenures Act, 1953 (3)If such person fails to furnish the declaration, the provisions of section 5-C shall apply.
