Section 12(2) in University of Horticultural Sciences Act, 2009
(2)The Board of Management shall consist of the following:-(i)The Vice-Chancellor who shall be the Chairperson;(ii)The Principal Secretary/Secretary to Government of Karnataka, Horticulture Department or his nominee not below the rank of Deputy Secretary;(iii)The Principal Secretary/Secretary to Government of Karnataka, Finance Department or his nominee not below the rank of Deputy Secretary;(iv)Two members of the Karnataka State Legislative Assembly to be nominated by the Speaker and one Member of the Karnataka Legislative Council to be nominated by the Chairman "(v)Director of Horticulture, Government of Karnataka, Bangalore;(vi)One eminent educationist (not below the rank of Professor) from the field of horticulture to be nominated by the Chancellor;(vii)Three progressive horticulture farmers from the jurisdiction of the University of which one person belonging to the Scheduled Caste or the Scheduled Tribes to be nominated by the Government;(viii)One agro-industrialist connected with processing of horticulture products to be nominated by the Chancellor;(ix)One outstanding woman social worker having background of rural advancement to be nominated by the Chancellor;(x)One representative from the Indian Council of Agriculture Research to be nominated by the Director General;(xi)Director of Education of the University;(xii)One Dean to be nominated by the Vice-Chancellor by rotation by term of two years;(xiii)Registrar who shall be the Member Secretary.
