Section 21(2)(a) in The National Council For Teacher Education Act, 1993

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Union of India - Subsection

Section 21(2)(a) in The National Council For Teacher Education Act, 1993

(a)all members of the Regional Committee shall, notwithstanding that their term of office had not expired, as from the date of the termination, vacate their office as such members; and

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Union of India - Subsection

Section 21(2)(a) in The National Council For Teacher Education Act, 1993