Section 13(c) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017
(c)The application for renewal of registration shall be submitted along with a renewal fee of Twenty Five thousand rupees plus applicable taxes paid by way of a bank draft in favour of 'Insurance Regulatory and Development Authority of India' payable at Hyderabad or by recognised electronic funds transfer to Insurance Regulatory and Development Authority of India
