Section 9(1)(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

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State of Andhra Pradesh - Subsection

Section 9(1)(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

(ii)If, during the whole or any part of seven consecutive academic years ending with the academic year in which he/she appeared or as the case may be first appeared for the relevant qualifying examination he/ she has not studied in the Educational institutions in any local area but has resided in the State during the whole of \e said period of seven years, be regarded as a local candidate in relation to:

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State of Andhra Pradesh - Subsection

Section 9(1)(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004