Patna High Court - Orders
Pradeep Vishwakarma vs The State Of Bihar on 21 September, 2017
Author: Prakash Chandra Jaiswal
Bench: Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.46173 of 2017
Arising Out of PS.Case No. -69 Year- 2017 Thana -DEO District- AURANGABAD
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Pradeep Vishwakarma Son of Bishwanth Vishwakarma, Resident of
Village- Sandha, P.S.- Hussainganj, District- Palamu (Jharkhand).
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance:
For the Petitioner/s : Mr. Bachan Jee Ojha, Advocate.
For the Opposite Party/s : Mr. Damodar Prasad Tiwary, APP.
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
2 21-09-2017Heard learned counsel for the petitioner and learned APP for the State.
The petitioner seeks bail in Deo P.S. Case No. 69 of 2017 registered under Sections 147, 148, 149, 124A, 386 of the Indian Penal Code, Sections 25(1-b)a, 26 and 35 of the Arms Act and Section 17 of the C.C. Act.
On the tip off, the police apprehended six accused persons including the petitioner as a member of the Maoist outfit and recovered mobile phone from the possession of the petitioner.
It is submitted by learned counsel for the petitioner that the petitioner has no concern with the maoist outfit. As a matter of fact, he was going to his relative, but he was apprehended by the police on mere suspicion on the way. The Patna High Court Cr.Misc. No.46173 of 2017 (2) dt.21-09-2017 2/2 seized mobile is hailing to him. He has been languishing in custody since 17.07.2017. Similarly situated co-accused Harihar Yadav has been enlarged on bail by a co-ordinate bench of this court in Cr. Misc. No. 45323 of 2017 vide order dated 20.09.2017.
Considering the facts aforesaid, the above named petitioner is directed to be enlarged on bail on furnishing bail bond of Rs. 10,000/- (Ten thousand) with two sureties of the like amount each to the satisfaction of the learned Chief Judicial Magistrate, Aurangabad in connection with Deo P.S. Case No. 69 of 2017.
(Prakash Chandra Jaiswal, J) Mishra/-
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