Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133] [Entire Act] State of Karnataka - Subsection Section 133(iii) in The Karnataka Police Act, 1963. (iii)afford all police officers every assistance in his power when called upon by them for assistance in the performance of their duties;