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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(i) in Allotment of Sites on Lease-hold basis to Auto Spare Part Dealers and Auto Repair Mechanics in Chandigarh Scheme, 1996

(i)that the applicant had attained the age of 18 years as on 1st of January, 1985, and has been carrying on the trade in auto spare parts or auto repairs in the Union Territory, Chandigarh continuously thereafter upto the date of application: