Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 4 May, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021 & I.A.No.3298/2021
INDIAN OIL CORPORATION LTD ..... Petitioner
Through: Ms. Paramjeet Kaur, Advocate for
Mr. V.N.Koura, Advocate.
versus
STUP CONSULTANTS PVT. LTD ..... Respondent
Through: Mr. Gautam Dhamija, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 04.05.2021 [VIA VIDEO CONFERENCING]
1. Ms. Paramjeet Kaur, counsel for the Petitioner states that Mr. Koura is recovering from COVID-19 virus and prays for an adjournment. The written submissions of both the parties are already on record.
2. Re-notify on 14th July, 2021.
SANJEEV NARULA, J MAY 04, 2021 v