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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)To identify the vulnerable areas that have potentials for the commission of forest related offences, either static or in transit or mobile and take the remedial measures to protect the forests and forest property;