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[Cites 0, Cited by 0] [Section 541] [Entire Act]

Bengal Presidency - Subsection

Section 541(i) in Police Regulations, Bengal , 1943

(i)The conviction roll of any person born or resident at Chandernagore, who has been convicted of any of the offences enumerated above, shall be sent direct to the Magistrate of Police, Chandernagore. Similar rolls will be received from the French authorities in respect of persons born or resident in British India, who are convicted of the same offences.