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[Cites 0, Cited by 0] [Section 277(3)] [Section 277] [Entire Act]

State of Maharashtra - Subsection

Section 277(3)(f) in The Maharashtra Municipal Corporations Act, 1949

(f)a list of the names of the persons, if any, who in answer to the notices mentioned in sub-section (3) of section 272 objected, with the reasons (if any) stated by such persons for objections, in respect of the acquisition of their land or the levy of a betterment charge;