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State of Gujarat - Section

Section 5 in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012

5. DSM Targets.

- 5.1. The Commission shall establish DSM targets for each Distribution Licensee in the State.
5.2While setting DSM target for the Distribution Licensee, the Commission will give due consideration to factors such as consumer mix, load profile, etc.
5.3Examples of DSM targets may include the following:• Percentage reductions in load growth;• Savings in kW, kWh;• Savings as a percent of total resources to meet load;
5.4While establishing the targets, the Commission shall consider the technical potential in the State as assessed