Supreme Court - Daily Orders
Union Of India vs Kavin Gulati on 27 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.45 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA 1867-1876/2018 IN T.P.(C) No(s). 820-829/2016
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
KAVIN GULATI & ORS. Respondent(s)
Date : 27-07-2018 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Arijit Prasad, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Pravesh Thakur, Adv.
Mr. Shreyash Bhardwaj, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. Tarun Gulati, Adv.
Mr. Sparsh Bhargava, Adv.
Mr. Nikhil Gupta, Adv.
Mr. Vipin Upadhyay, Adv.
Mr. Kishore Kunal, Adv.
Mr. Shashi Mathews, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter is adjourned.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.07.28 12:29:08 IST Reason: