Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 27 April, 2023
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
APO No. 113 of 2022
with
CS No. 12 of 2009
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 27th April 2023
Appearance:
Mr. P. Chidambaram, Sr. Advocate
Mr. Ranjan Bachawat, Sr. Advocate
Mr. Pranit Bag, Advocate
Ms. Jayashree Ramacharan, Advocate
Mr. Suddhasatva Banerjee, Advocate
Mr. Vikram Wadehra, Advocate
Mr. Mayukh Roy, Advocate
Mr. Indradeep Basu, Advocate
Ms. Swagata Roy, Advocate
for the purchaser
Mr. S. N. Mookherjee, Sr. Advocate
Mr. S. E. Huda, Advocate
Mr. Varun Kedia, Advocate
for respondent no. 3 in APO 52/2022 &
respondent no. 15 in APO 102/2022 Mr. Sakya Sen, Advocate Mr. S. R. Kakrania, Advocate Mr. T. Kakrania, Advocate Mr. K. Sharma, Advocate Mr. N. Das, Advocate for respondent nos. 1 & 2 2 Ms. Reshmi Ghosh, Advocate Mr. Soumya Sankar Chini, Advocate for respondent no. 9 in APO No. 102 of 2022 The Court: Mr. P. Chidambaram commences his argument on behalf of the purchaser Dhruva Woollen Mills Private Limited but does not conclude the same.
List these appeals and the applications for further hearing marked at 12.45 p.m. tomorrow (28.04.2023).
(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) R. Bose