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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

Bengal Presidency - Subsection

Section 117(2)(b) in Calcutta Improvement Act, 1911

(b)in event of illness or for occasional absence from Calcutta of the Financial Adviser and Chief Accounts Officer or the Personnel Officer, by the Personnel Officer or the Financial Adviser and Chief Accounts Officer, as the case may be and by the Secretary to the Board.